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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(2) in The Orissa Rice and Paddy Procurement (Levy) and Restriction on Sale and Movement Order, 1982

(2)Every dealer shall maintain a register of daily accounts of paddy/ rice purchased and sold by him in the relevant form and shall submit fortnightly returns as in the case of the miller, to the Purchaser Officer and the Collector exercising jurisdiction in the area.