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Supreme Court - Daily Orders

Vasant @ Girish Akbarasab Sanavale vs The State Of Karnataka on 18 April, 2022

Bench: D.Y. Chandrachud, Surya Kant

     ITEM NO.13                                COURT NO.4                    SECTION II-C

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                                          Criminal Appeal No.593/2022


     VASANT @ GIRISH                  AKBARASAB SANAVALE & ANR.           Appellant(s)

                                                      VERSUS

     THE STATE OF KARNATAKA                                               Respondent(s)

     (wITH IA No.54731/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.54730/2022-GRANT OF BAIL)


     Date : 18-04-2022 This appeal was called on for hearing today.


     CORAM :
                                   HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                                   HON'BLE MR. JUSTICE SURYA KANT


     For Appellant(s)                     Mr. H. Chandra Sekhar, AOR
                                          Ms. Rekha Chandrasekhar, Adv.

     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                               O R D E R

1 Issue notice.

(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Court Master Signature Not Verified Digitally signed by Chetan Kumar Date: 2022.04.18 18:42:32 IST Reason: