Supreme Court - Daily Orders
Vasant @ Girish Akbarasab Sanavale vs The State Of Karnataka on 18 April, 2022
Bench: D.Y. Chandrachud, Surya Kant
ITEM NO.13 COURT NO.4 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No.593/2022
VASANT @ GIRISH AKBARASAB SANAVALE & ANR. Appellant(s)
VERSUS
THE STATE OF KARNATAKA Respondent(s)
(wITH IA No.54731/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.54730/2022-GRANT OF BAIL)
Date : 18-04-2022 This appeal was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE SURYA KANT
For Appellant(s) Mr. H. Chandra Sekhar, AOR
Ms. Rekha Chandrasekhar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1 Issue notice.
(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Court Master Signature Not Verified Digitally signed by Chetan Kumar Date: 2022.04.18 18:42:32 IST Reason: