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[Section 7]
[Entire Act]
State of Maharashtra - Subsection
Section 7(3) in The Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admissions and Fees) Act, 2015
| (a) | a retired Judge of High Court or retired officerof the Government of the rank of Chief Secretary | Chairperson |
| (b) | an eminent educationist who has worked asVice-Chancellor of University | Member |
| (c) | an expert of repute from the field ofProfessional Education | Member |
| (d) | the Registrar, Maharashtra University of HealthSciences, Nashik | Member |
| (e) | the Director of Technical Education | Member |
| (f) | the Director of Higher Education | Member |
| (g) | the Member-Secretary of the Maharashtra Councilof Agricultural Education and Research | Member |
| (h) | the Commissioner of State CET | Secretary. |