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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3) in Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for LPG Storage, Handling and Bottling Facilities) Regulations, 2019

(3)The standards for Refrigerated LPG Storage facilities are as specified in Schedule - 3 which covers the minimum safety requirements for Design, Layout, Operation, Maintenance and like other matters.