Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Kerala - Subsection

Section 44(3) in Kerala University of Fisheries and Ocean Studies Act, 2010

(3)The Director shall be paid such salary and allowances subject to such conditions of service as may be prescribed.