Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 787 in Punjab Jail Manual 787. Articles through whom purchased. - All articles purchased for any civil prisoner, otherwise than from Jail supplies, shall be purchased through or under the orders of the Deputy Superintendent.
