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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(c) in International Financial Services Centres Authority (Manner of Payment and Receipt of Premium) Regulations, 2022

(c)‘cash deposit’ means deposit of cash by the insured, policy holder or proposer to the ITO in advance towards adjustment of premium;