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Madhya Pradesh High Court

Kailash Ahirwar vs The State Of Madhya Pradesh on 26 September, 2023

Author: Rohit Arya

Bench: Rohit Arya

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 12193 of 2023 (KAILASH AHIRWAR Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 26-09-2023 Shri S. K. Mishra - Advocate for the appellant.

Mrs. Anjali Gyanani - Public Prosecutor for State. Let record of the court below be requisitioned and list thereafter.



  (ROHIT ARYA)                             (ROOPESH CHANDRA VARSHNEY)
     JUDGE                                            JUDGE

yog




          YOGESH VERMA
          2023.09.27
          17:23:34 +05'30'