Madhya Pradesh High Court
Kailash Ahirwar vs The State Of Madhya Pradesh on 26 September, 2023
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 12193 of 2023 (KAILASH AHIRWAR Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 26-09-2023 Shri S. K. Mishra - Advocate for the appellant.
Mrs. Anjali Gyanani - Public Prosecutor for State. Let record of the court below be requisitioned and list thereafter.
(ROHIT ARYA) (ROOPESH CHANDRA VARSHNEY)
JUDGE JUDGE
yog
YOGESH VERMA
2023.09.27
17:23:34 +05'30'