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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(2) in West Bengal Prisoners' Welfare Fund Rules, 2008

(2)The Member-Secretary of the Central Executive Committee or any other officer authorized by the Chairperson of the Central Executive Committee shall prepare the annual report for each financial year and submit the same to the State Government.