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Supreme Court - Daily Orders

Bank Of India vs All India Bank Of India Sc/St/Obc E.Ass. ... on 20 July, 2015

Bench: J. Chelameswar, Abhay Manohar Sapre

                                          IN THE SUPREME COURT OF INDIA
                                           CIVIL ORIGINAL JURISDICTION
                                    TRANSFER PETITION (CIVIL) NO.814 OF 2014


     BANK OF INDIA & ANR                                                              Petitioner(s)

                                                             VERSUS

     ALL INDIA BANK OF INDIA SC/ST/OBC E.ASS. & ORS.                                  Respondent(s)


                                                          O R D E R

This petition is filed by the petitioners seeking transfer of Writ Petition No.3909 of 2011 titled as “All India Bank of India SC/ST/OBC Employees Association vs. Bank of India & Ors.” pending before the High Court of Judicature at Madras to this Court.

Though service on the respondent is complete, nobody has entered appearance on behalf of the respondents.

Heard Mr. Mukul Rohtagi, learned Attorney General appearing on behalf of the Petitioners.

A batch of review petitions against the judgment dated 9th January, 2015 passed by this Court in Civil Appeal No.209 of 2015 with a batch of appeals, are pending before this Court. The issue involved in the instant matter is identical with the matter under review.

In the circumstances, the Transfer Petition is allowed. Writ Petition No.3909 of 2011 titled as “All India Bank of India SC/ST/OBC Employees Association vs. Bank of India & Ors.” pending before the High Court of Judicature at Madras is ordered to be transferred to this Court. The transferred case may be listed after the disposal of Review Petition (C)No.891/2015 in Civil Appeal No.209/2015 etc. pending before this Court.





Signature Not Verified
                                                                      …........................J.
Digitally signed by                                                            [J. CHELAMESWAR]
Om Parkash Sharma
Date: 2015.07.28
17:02:53 IST
Reason:



                                                                      ….........................J.
     NEW DELHI                                                             [ABHAY MANOHAR SAPRE]
     JULY 20, 2015
ITEM NO.49                       COURT NO.6                  SECTION XVIA

                    S U P R E M E C O U R T O F          I N D I A
                            RECORD OF PROCEEDINGS

Transfer Petition(s)(Civil)          No(s).   814/2014

BANK OF INDIA & ANR                                           Petitioner(s)

                                          VERSUS

ALL INDIA BANK OF INDIA SC/ST/OBC E.ASS. & ORS.               Respondent(s)

(With appln. (s) for stay and office report) Date : 20/07/2015 This petition was called on for hearing today.

CORAM :

HON'BLE MR. JUSTICE J. CHELAMESWAR HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE For Petitioner(s) Mr. Mukul Rohtagi,A.G. Mr. Sanjay Kapur,Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The transfer petition is allowed, in terms of the signed order. Writ Petition No.3909 of 2011 titled as “All India Bank of India SC/ST/OBC Employees Association vs. Bank of India & Ors.” pending before the High Court of Judicature at Madras is ordered to be transferred to this Court. The transferred case may be listed after the disposal of Review Petition (C)No.891/2015 in Civil Appeal No.209/2015 etc. pending before this Court.
  [O.P. SHARMA]                             [INDU BALA KAPUR]
   COURT MASTER                               COURT MASTER
          (Signed order is placed on the file)