Punjab-Haryana High Court
M/S Bptp Limited And Others vs State Of Haryana And Anr on 15 December, 2017
Author: Surinder Gupta
Bench: Surinder Gupta
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH.
Crl. Misc. No. M-43221 of 2017 (O&M)
Date of decision: December 15, 2017
M/s BPTP Limited and others
.. Petitioners
Versus
State of Haryana and another
.. Respondents
CORAM: HON'BLE MR. JUSTICE SURINDER GUPTA
Present: Mr. Hemant Saini, Advocate
for the petitioners.
Mr. Deepak Grewal, D.A.G. Haryana
Mr. B.S. Khehar, Advocate
for respondent No.2.
SURINDER GUPTA, J.(Oral)
For orders, see Criminal Misc. No.M-37630 of 2017 (Rajeev Gupta Vs. State of Haryana and another).
December 15, 2017 (SURINDER GUPTA) Sachin M. JUDGE
Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No 1 of 1 ::: Downloaded on - 23-12-2017 23:54:41 :::