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State of Bihar - Section

Section 108 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

108. Supervision of the tahsildar and local inspection of their papers.

- The officer in charge, that is, the Khasmahal Manager, Deputy Collector, or Subdivisional Officer, must be familiar with the accounts rules for the guidance of tahsildars. He is responsible for ensuring by half-yearly local inspections of the tahsildars officers that they are being duly carried out.