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Union of India - Section

Section 83 in The Companies (Indian Accounting Standards) Rules, 2015

83. Adjustments to Level 2 inputs will vary depending on factors specific to the asset or liability. Those factors include the following:

(a)the condition or location of the asset;
(b)the extent to which inputs relate to items that are comparable to the asset or liability (including those factors described in paragraph 39); and
(c)the volume or level of activity in the markets within which the inputs are observed.