Section 19 in The Central Industrial Security Force Act, 1968
19. Application of Act 22 of 1922 to [* * *] members of the Force
.-The police (Incitement to disaffection) Act, 1922, shall apply to [* * *] [The words " supervisory officers and" omitted by Act 14 of 1983, Section 13 and Sch. (w.e.f. 15.6.1983). ] members of the Force as it applies to members of a police force.
