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State of Tamilnadu - Section

Section 6 in Tamil Nadu Panchayats (Lease and Licensing of Fishery Rights In Water Sources Vested and Regulated by Village Panchayats and Panchayat Union Councils) Rules, 1999

6. Production of licence on demand.

- The licence issued under these rule shall be produced on demand to the executive authority of the village panchayat or the panchayat union commissioner or any person authorised by them.