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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Uttar Pradesh - Subsection

Section 65(2) in Rules under the United Provinces Excise Act, 1910

(2)Tour instructions. - On or before October 15, in each year, the Collector shall draw up the excise tour instruction for the guidance of the District Excise Officer and other sub-divisional officers. The instructions should specify all points on which both general information and information regarding particular areas is required in regard to the working of the existing excise arrangements the sufficiency or otherwise of the number of shops for the sale of intoxicants, the existence of illicit distillation, smuggling and other forms of Excise crime, the conduct of excise licensees, the opinions of the consuming and nonconsuming public and generally all matters affecting the excise administration of the district. By the end of their cold weather tour, and not later than May 1, these officers shall submit their reports to the Collectors on the points covered by the instructions with any suggestion which they may have to make as to opening or closing of shops.