Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78(5)] [Section 78] [Entire Act] State of Chattisgarh - Subsection Section 78(5)(b) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006 (b)Conduct a home study report of the prospective adoptive parents upon identification;