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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(4)(ii) in Andhra Pradesh Shops and Establishments Act, 1988

(ii)[ to such other areas in the State on such date as the Government may, by notification, specify.] [From time to time the State Government has been issuing orders extending the application of the Act to various areas. The Government vide G.O.Ms.No. 150, W.D.C.W. & L, dated 27- 10-1992, has extended the application of this Act to the entire State, w.e.f. 27-10-1992. And from the said date the provisions of this Act came into force in the entire State. establishment as the Government may, by notification, declare to be a commercial establishment for the purposes of this Act but does not include a shop;]