Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(3)(i) in The Maharashtra Advocates Welfare Fund Act, 1981

(i)in the case of an applicant who, on the date of application has practised for a period of ten years or more, be one thousand rupees; and