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Patna High Court - Orders

Ghan Shyam Ojha vs The Union Of India & Ors on 5 July, 2011

Author: Kishore K. Mandal

Bench: Kishore K. Mandal

                 IN THE HIGH COURT OF JUDICATURE AT PATNA
                              CWJC No.11557 of 2010
                                  Ghan Shyam Ojha
                                         Versus
                              The Union Of India & Ors
                                       -----------

4   05.07.2011

Mr. Bose for the petitioner and Mr. J.K. Mishra, claiming himself to be Assistant Counsel to Mr. Naresh Dixit, are present.

As prayed by Mr. Mishra, let counter affidavit on behalf of the respondents be filed within four weeks.

Post this matter after four weeks as the last zero item. Time, in the meanwhile, shall be utilized by the parties to complete the pleadings.

( Kishore K. Mandal, J) pkj