Patna High Court - Orders
Ghan Shyam Ojha vs The Union Of India & Ors on 5 July, 2011
Author: Kishore K. Mandal
Bench: Kishore K. Mandal
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No.11557 of 2010
Ghan Shyam Ojha
Versus
The Union Of India & Ors
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4 05.07.2011Mr. Bose for the petitioner and Mr. J.K. Mishra, claiming himself to be Assistant Counsel to Mr. Naresh Dixit, are present.
As prayed by Mr. Mishra, let counter affidavit on behalf of the respondents be filed within four weeks.
Post this matter after four weeks as the last zero item. Time, in the meanwhile, shall be utilized by the parties to complete the pleadings.
( Kishore K. Mandal, J) pkj