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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(oo) in The Shree Somnath Sanskrit University Act, 2005

(oo)to do all such other acts and things whether they are incidental to the aforesaid powers and function or not, as may be necessary in order to further the objects of the University or which may be incidental or ancillary to achieve these objects.