Patna High Court - Orders
Hari Bot @ Hari Bhot vs The State Of Bihar on 16 May, 2019
Author: Sudhir Singh
Bench: Sudhir Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.32458 of 2019
Arising Out of PS. Case No.-1 Year-2019 Thana- GOBARHIA District- West Champaran
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1. HARI BOT @ HARI BHOT Son of Garam Bot Resident of Village-
Kamarchinawa, P.S.- Gobarhia, District- West Champaran
2. Rudal Bot @ Rudal Bhot Son of Jira Bot Resident of Village-
Kamarchinawa, P.S.- Gobarhia, District- West Champaran
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Bimlesh Kumar Pandey
For the Opposite Party/s : Mr.Chandra Sen Prasad Singh
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CORAM: HONOURABLE MR. JUSTICE SUDHIR SINGH
ORAL ORDER
2 16-05-2019Call for xerox copy of the case diary of Gobarhia P.S. Case No. 1 of 2019 along with post-mortem report from the Court of learned S.D.J.M., Bagaha, West Champaran.
List this matter on 27.6.2019 under appropriate heading.
(Sudhir Singh, J) Pankaj/-
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