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Patna High Court - Orders

Hari Bot @ Hari Bhot vs The State Of Bihar on 16 May, 2019

Author: Sudhir Singh

Bench: Sudhir Singh

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                               CRIMINAL MISCELLANEOUS No.32458 of 2019
                    Arising Out of PS. Case No.-1 Year-2019 Thana- GOBARHIA District- West Champaran
                  ======================================================
            1.     HARI BOT @ HARI BHOT Son of Garam Bot Resident of Village-
                   Kamarchinawa, P.S.- Gobarhia, District- West Champaran
            2.    Rudal Bot @ Rudal Bhot Son of Jira Bot Resident of Village-
                  Kamarchinawa, P.S.- Gobarhia, District- West Champaran

                                                                                   ... ... Petitioner/s
                                                        Versus
                  The State of Bihar

                                                         ... ... Opposite Party/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :       Mr.Bimlesh Kumar Pandey
                  For the Opposite Party/s :       Mr.Chandra Sen Prasad Singh
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE SUDHIR SINGH
                                        ORAL ORDER

2    16-05-2019

Call for xerox copy of the case diary of Gobarhia P.S. Case No. 1 of 2019 along with post-mortem report from the Court of learned S.D.J.M., Bagaha, West Champaran.

List this matter on 27.6.2019 under appropriate heading.

(Sudhir Singh, J) Pankaj/-

U      T