Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Assam - Section Section 12 in Assam Non-Agricultural Urban Areas Tenancy Act, 1955 12. Notices how to be served. - All notices required to be served under this Act shall be served in the manner prescribed by rules.
