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[Cites 0, Cited by 0] [Section 5C(2)] [Section 5C] [Entire Act]

Union of India - Subsection

Section 5C(2)(a) in The Wild Life (Protection) Act, 1972

(a)framing policies and advising the Central Government and the State Governments on the ways and means of promoting wild life conservation and effectively controlling poaching and illegal trade of wild life and its products;