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[Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act]

State of Karnataka - Subsection

Section 14(5)(iv) in The Azim Premji University Act, 2010

(iv)to appoint or re-appoint or terminate the appointment of the Vice-Chancellor, in accordance with the provisions of this Actand the Statutes;