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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Madhya Pradesh - Subsection

Section 87(5) in The M.P. Vanijyik Kar Niyam, 1995

(5)Copying fee shall be charged at the following rates for grant of certified copies of documents or orders :
For every three hundred and sixty words or less| Ordinaryone rupee| Urgenttwo rupees