Section 2(10) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963
(10)[ "Settlement Officer" means a Settlement Officer appointed under section 4 and having jurisdiction;] [[Substituted for the following clause (10) by section 3(d) of the Tamil Nadu Minor Inams (Abolition Conversion into Ryotwari) Amendment Act, 1964 (Tamil Nadu Act 33 of 1964) :-
