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[Cites 0, Cited by 0] [Section 30(17)] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(17)(d) in Punjab Urban Planning and Development Building Rules, 2018

(d)All and structural design/ safety aspects as per latest Bureau of Indian Standard Codes and the National Building Code of India, 2016 shall be complied along with consideration of weight of Fire Engine and its maneuverings.