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Telecom Regulatory Authority Of India - Section

Section 32 in Telecom Regulatory Authority of India (Officers and Staff Appointment) Regulation, 2001

32. Power to relax.

- Where the Authority is of the opinion that it is necessary or expedient so to do, it may, by order, and for reasons to be recorded in writing, relax any of the provisions of this Regulation with respect to any class or category of persons.