Section 132 in The Orissa Co-operative Societies Rules, 1965
132. Person serving process summons to be paid batta.
- Persons employed in serving notices or other process under these rules shall be entitled to batta at such rates as may from time to time be fixed by the [Auditor-General] [Substituted vide Orissa Gazette Extraordinary No. 500, dated 23.4.1997.],
