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State of Madhya Pradesh - Section

Section 14 in M.P. Niji Vidyalaya (Fees Tatha Sambandhit Vishayon Ka Viniyaman) Adhiniyam, 2017

14. Power to make rules.

(1)The State Government may, subject to previous publication, by notification in the Official Gazette, make rules to carry out the purposes of this Act.
(2)Every rule made under this section shall be laid before the State Legislative Assembly.