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State of Andhra Pradesh - Section

Section 2nd in The Hyderabad Record of Rights in Land Regulation, 1358 Fasli

2nd. Phase: In G.O.Ms.No.752, Revenue (F) Department dated 4.6.1979, Government have issued orders enforcing the Act in 3 Taluks in Chittoor District with effect from 1.4.1979.