Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(1) in The Orissa Public Libraries Act, 2001 (1)The Chairperson shall be the head of the Library Authority and he, or in his absence, the Working Chairperson shall preside over the meetings of the Library Authority.
