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[Cites 0, Cited by 0] [Section 87] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 87(a) in The Andaman and Nicobar Islands Port Rules, 2004

(a)Every harbour cart whether at anchor or underway shall between sunset to sunrise exhibit at a height of atleast 1.83 meters above the deck a white light in a weather proof lantern so constructed as to give an uniform and unbroken light of sufficient power to be visible all around the horizon for distance of atleast one nautical mile.