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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(2)(d) in Chhattisgarh State Rajmarg Adhiniyam, 2003

(d)the construction or reconstruction of the roadway including its widening, leveling, surface, bridging, swearing, draining, water supply and street lighting arrangements and planting of road side trees;