Madhya Pradesh High Court
Esteem Industries Inc. A Registered Fir ... vs The State Of Madhya Pradesh on 29 March, 2023
Author: Vishal Dhagat
Bench: Vishal Dhagat
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 8293 of 2022
(ESTEEM INDUSTRIES INC. A REGISTERED FIR PARTNERSHIP FIRM HAVING ITS REGISTERED OFIICE
AT 2EF EPIP PH Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 29-03-2023
Shri Naman Nagrath - Senior Advocate with Shri V. K. Sonkar -
Advocate for the petitioner.
Shri G. P. Singh - Advocate for the respondent no.1/State.
Shri Rohit Jain - Advocate for the respondent nos.2 and 3.
Learned Senior Counsel for the petitioner prays for and is granted two weeks' time to file rejoinder.
List the matter in the week commencing from 17.4.2023. It is made clear that no further adjournment shall be granted for filing rejoinder.
Interim relief to continue till the next date of hearing.
(VISHAL DHAGAT) JUDGE DUBEY/-
Signature Not Verified Signed by: ARVIND KUMAR DUBEY Signing time: 3/31/2023 10:34:04 AM