Supreme Court - Daily Orders
Premavathi And Others vs Sundararajan And Others on 11 January, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
1
ITEM NO.43 COURT NO.12 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 5264/2010
(Arising out of impugned final judgment and order dated 29/06/2009
in OSA No. 387/2001 passed by the High Court Of Madras)
PREMAVATHI & ORS. Petitioner(s)
VERSUS
SUNDARARAJAN & ORS. Respondent(s)
(For Final Disposal)
Date : 11/01/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Guru Krishna Kumar, Sr. Adv.
Mr. P. Soma Sundaram, Adv.
Mr. Vinodh Kanna B., Adv.
Mr. Purushottam Sharma, Adv.
For Respondent(s) Mr. R. Anand Padmanabhan, Adv.
Mr. Romil Pathak, Adv.
Mr. Anand Sharma, Adv.
for Mr. Shashi Bhushan Kumar, Adv.
UPON hearing counsel the Court made the following
O R D E R
The learned senior counsel appearing for the petitioners has submitted that being a dispute in the family, an attempt may be made to settle the dispute amicably by way of mediation.
The learned counsel appearing for the respondents has submitted that unless they know as to what is the offer that is being made, there is no point in going to mediation. Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2016.01.11 16:09:28 IST Reason: We do not think that the stand taken by the respondents is justified. In our opinion, solutions are to be evolved in mediation only.
2Accordingly, we refer the matter to the mediation centre attached to the High Court of Madras to explore the possibility of an amicable settlement of the dispute between the parties, who would appear before the said Mediation Centre on 20.01.2016 at 11.00 A.M. The Incharge, Mediation Centre, after making an endeavour for amicable resolution of the disputes, shall submit a report to this Court within one month thereafter.
List the matter on 01.03.2016.
(Jayant Kumar Arora) (Renu Diwan)
Sr. P.A. Court Master