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[Cites 0, Cited by 0] [Section 42(3)] [Section 42] [Entire Act]

State of Punjab - Subsection

Section 42(3)(i) in Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983

(i)Where workers of both sexes are employed there shall be displayed outside each block of latrine and urinal a notice in the language understood, by the majority of the workers 'For Men only' or 'for Women only,' as the case may be.