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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(xi) in The Himachal Pradesh Minor Canals Act, 1976

(xi)"local authority" means a municipal committee, municipal corporation, small town committee, notified area committee, gram panchayat, panchayat samiti zila parishad or other authority legally entitled to or entrusted by the Government with the control or management of the municipal or local fund;