Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 13 in The Irrigation laws (Amendment) Act, 1964 13. Amendment of section 25 of Hyderabad XXIV of 1357 F. - In section 25 of the Hyderabad Irrigation Act, for the word and figures "or 10" the figures, word and letter "10 or 17D" shall be inserted.
