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[Cites 0, Cited by 0] [Section 511(1)] [Section 511] [Entire Act]

State of Uttar Pradesh - Subsection

Section 511(1)(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)for the distress and sale of any movable property belonging to the defaulter within the jurisdiction of any other District Magistrate exercising jurisdiction within Uttar Pradesh.