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[Cites 0, Cited by 0] [Section 199] [Entire Act]

Union of India - Subsection

Section 199(5) in The Coal Mines Regulations, 2011

(5)The result of every overhaul, test or repair made under sub-regulation (4) shall be recorded in a bound paged book kept for the purpose and shall be signed and dated by the person making the overhaul, test or repair.