Kerala High Court
Sreekumar Mulleppilly vs State Of Kerala
Author: Mohan M.Shantanagoudar
Bench: Mohan M.Shantanagoudar, Sathish Ninan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE THE CHIEF JUSTICE MR.MOHAN M.SHANTANAGOUDAR
&
THE HONOURABLE MR. JUSTICE SATHISH NINAN
FRIDAY, THE 28TH DAY OF OCTOBER 2016/6TH KARTHIKA, 1938
WP(C).No. 34679 of 2016 (S)
----------------------------
PETITIONER:
-------------
SREEKUMAR MULLEPPILLY,
AGED 45 YEARS,
S/O P. BALAKRISHNA PILLAI,
PRIYADARSHINI HOUSE,
EAST KADUNGALLUR,
U.C. COLLEGE P.O.,
ALUVA - 683 102.
BY ADV. SRI.VARGHESE P.CHACKO
RESPONDENT(S):
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1. STATE OF KERALA,
REPRESENTED BY THE
PRINCIPAL SECRETARY,
HEALTH AND FAMILY WELFARE DEPARTMENT
(AYUSH), SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2. ADMISSION SUPERVISORY/FEE REGULATORY
COMMITTEE FOR PROFESSIONAL COLLEGES
(HEADED BY HONOURABLE JUSTICE J.M. JAMES),
RAM MOHAN PALACE, OLD HIGH COURT BUILDING,
ERNAKULAM - 682 031.
3. THE COMMISSIONER FOR ENTRANCE
EXAMINATIONS, FIFTH FLOOR,
HOUSING BOARD BUILDINGS,
SANTHI NAGAR, THIRUVANANTHAPURAM-695001.
4. THE REGISTRAR,
KERALA UNIVERSITY OF HEALTH SCIENCES,
MEDICAL COLLEGE P.O., THRISSUR-685 596.
5. DR. PADIAR MEMORAIL HOMOEOPATHIC
MEDICAL COLEGE, CHOTTANIKKARA P.O.,
PIN - 682 312, ERNAKULAM DISTRICT,
REPRESENTED BY THE PRINCIPAL IN CHARGE.
WP(C).No. 34679 of 2016 (S)
---------------------------- 2
6. THE PRINCIPAL IN CHARGE,
DR. PADIAR MEMORIAL HOMOEOPATHIC
MEDICAL COLLEGE, CHOTTANIKKARA P.O.,
ERNAKULAM- 682 312.
7. THE BOARD OF TRUSTEES,
REPRESENTED BY ITS PRESIDENT,
DR. PADIAR MEMORIAL HOMOEOPATHIC
MEDICAL COLLEGE, CHOTTANIKKARA P.O-682312.
R1 BY SENIOR GOVERNMENT PLEADER SRI.V.TEKCHAND
BY SMT.R.RANJINI
BY SRI.P.SREEKUMAR,SC,KERALA UTY.HEALTH SCIENCES
BY SMT.MARY BENJAMIN, SC, ADMISSION SUPERVISORY COMMITTEE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28-10-2016, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No. 34679 of 2016 (S)
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APPENDIX
PETITIONER(S)' EXHIBITS
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EXT.P1(A) TRUE COPY OF THE REQUEST LETTER REF. NO.. DATED
25/06/2003 ISSUED BY THE 7TH RESPONDENT BOARD OF
TRUSTEES TO THE COLLEGE PRINCIPAL WITH A REQUEST TO
ADMIT ONE STUDENT OF BHMS COURSE
EXT.P1(B) TRUE COPY OF THE REQUEST LETTER REF. NO.. DATED
03/07/2003 ISSUED BY THE 7TH RESPONDENT BOARD OF
TRUSTEES TO THE COLLEGE PRINCIPAL WITH A REQUEST TO
ADMIT ONE STUDENT OF BHMS COURSE
EXT.P1(C) TRUE COPY OF THE REQUEST LETTER REF. NO.. DATED
30/07/2003 ISSUED BY THE 7TH RESPONDENT BOARD OF
TRUSTEES TO THE COLLEGE PRINCIPAL WITH A REQUEST TO
ADMIT ONE STUDENT OF BHMS COURSE
EXT.P1(D) TRUE COPY OF THE REQUEST LETTER REF. NO.. DATED
01/08/2003 ISSUED BY THE 7TH RESPONDENT BOARD OF
TRUSTEES TO THE COLLEGE PRINCIPAL WITH A REQUEST TO
ADMIT ONE STUDENT OF BHMS COURSE
EXT.P1(E) TRUE COPY OF THE REQUEST LETTER REF. NO.. DATED
09/08/2003 ISSUED BY THE 7TH RESPONDENT BOARD OF
TRUSTEES TO THE COLLEGE PRINCIPAL WITH A REQUEST TO
ADMIT ONE STUDENT OF BHMS COURSE
EXT.P1(F) TRUE COPY OF THE REQUEST LETTER REF. NO.. DATED
11/08/2003 ISSUED BY THE 7TH RESPONDENT BOARD OF
TRUSTEES TO THE COLLEGE PRINCIPAL WITH A REQUEST TO
ADMIT ONE STUDENT OF BHMS COURSE
EXT.P1(G) TRUE COPY OF THE REQUEST LETTER REF. NO.. DATED
12/09/2003 ISSUED BY THE 7TH RESPONDENT BOARD OF
TRUSTEES TO THE COLLEGE PRINCIPAL WITH A REQUEST TO
ADMIT ONE STUDENT OF BHMS COURSE
EXT.P1(H) TRUE COPY OF THE REQUEST LETTER REF. NO.. DATED
31/10/2003 ISSUED BY THE 7TH RESPONDENT BOARD OF
TRUSTEES TO THE COLLEGE PRINCIPAL WITH A REQUEST TO
ADMIT ONE STUDENT OF BHMS COURSE
EXT.P1(I) TRUE COPY OF THE REQUEST LETTER REF. NO.. DATED
28/11/2003 ISSUED BY THE 7TH RESPONDENT BOARD OF
TRUSTEES TO THE COLLEGE PRINCIPAL WITH A REQUEST TO
ADMIT ONE STUDENT OF BHMS COURSE
EXT.P1(K) TRUE COPY OF THE REQUEST LETTER REF. NO.. DATED
05/09/2008 ISSUED BY THE 7TH RESPONDENT BOARD OF
TRUSTEES TO THE COLLEGE PRINCIPAL WITH A REQUEST TO
ADMIT ONE STUDENT OF BHMS COURSE 2008-2009
EXT.P1(L) TRUE COPY OF THE REQUEST LETTER REF. NO.. DATED
18/09/2008 ISSUED BY THE 7TH RESPONDENT BOARD OF
TRUSTEES TO THE COLLEGE PRINCIPAL WITH A REQUEST TO
ADMIT ONE STUDENT OF BHMS COURSE 2008-2009
WP(C).No. 34679 of 2016 (S)
----------------------------
EXT.P1(M) TRUE COPY OF THE REQUEST LETTER REF. NO.
018/DPMHMC/2009-10 DATED 14/09/2009 ISSUED BY THE
7TH RESPONDENT BOARD OF TRUSTEES TO THE COLLEGE
PRINCIPAL WITH A REQUEST TO ADMIT ONE STUDENT OF
BHMS COURSE 2009-10
EXT.P1(N) TRUE COPY OF THE REQUEST LETTER REF. NO.
DPMHMC/152/2011 DATED 20/10/2011 ISSUED BY THE 7TH
RESPONDENT BOARD OF TRUSTEES TO THE COLLEGE
PRINCIPAL WITH A REQUEST TO ADMIT ONE STUDENT OF
BHMS COURSE 2011-12
EXT.P1(O) TRUE COPY OF THE REQUEST LETTER REF. NO.
DPMHMC/74/A1/12 DATED 08/08/2012 ISSUED BY THE 7TH
RESPONDENT BOARD OF TRUSTEES TO THE COLLEGE
PRINCIPAL WITH A REQUEST TO ADMIT SEVEN STUDENT OF
BHMS COURSE 2012-13
EXT.P1(P) TRUE COPY OF THE REQUEST LETTER REF. NO.
DPMHMC/128/12 DATED 30/10/2012 ISSUED BY THE 7TH
RESPONDENT BOARD OF TRUSTEES TO THE COLLEGE
PRINCIPAL WITH A REQUEST TO ADMIT TWO STUDENT OF
BHMS COURSE 2012-13
RESPONDENT(S)' EXHIBITS NIL
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//TRUE COPY//
P.A TO JUDGE
vdv
Mohan M. Shantanagoudar, C.J. & Sathish Ninan, J
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W.P.(C) No.34679 of 2016
==========================
Dated this the 28th day of October, 2016
JUDGMENT
Mohan M.Shantanagoudar, C.J.
Learned counsel for the petitioner seeks permission to withdraw this petition. Permission is granted on the condition that the petitioner shall not approach this Court for the very same reliefs based on the same cause of action. Since we find that the petitioner has approached this Court earlier in so many occasions including in W.P.(C) No.31303 of 2016 for the very same reliefs, we are compelled to observe that the petitioner's action is liable to be condemned. Be that as it may, since the petitioner wants to withdraw the writ petition, we permit him to do so with the rider W.P.(C) No.34679/2016 2 that he should mend his ways by stopping abusing the process of law.
Sd/-
MohanChief M.Shantanagoudar, Justice.
Sd/-
Sathish Ninan, Judge vdv/28/10/16