Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] Union of India - Subsection Section 71(2) in Life Insurance Corporation of India (Staff) Regulations, 1960 (2)Joining time shall be regarded as duty for the purpose of these Regulation and the salary during joining time shall be regulated in accordance with Regulation 53.
