Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Haryana - Subsection Section 12(xv) in The Haryana Prevention of Beggary Rules, 1972 (xv)resist or obstruct an officer in the execution of his duty or refuse or omit to perform work or duties in the manner indicated for that purpose.
