Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(13) in Andhra Pradesh Electricity Regulatory Commission (Appointment of Chairman and Members) Rules, 1999 (13)Subject to the provisions of the Act and these rules the Selection Committee shall make its own procedure for the conduct of its proceedings.
