Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 30(1)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(1)(e) in The Employee's Compensation Act, 1923

(e)an order refusing to register a memorandum of agreement or registering the same or providing for the registration of the same subject to conditions: