Section 5(2) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003
(2)The Special Juvenile Police Unit shall function under a Police Officer, with necessary aptitude and training, of the rank of Inspector of Police and two social workers of whom one shall be a woman and another preferably a person having a good track record of working with children. The Social Workers shall be paid such honorarium as the State Government may fix from time to time.
