Section 7(2)(c) in Patent Rules, 2003

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Union of India - Subsection

Section 7(2)(c) in Patent Rules, 2003

(c)[ Where a fee is payable in respect of a document, the entire fee shall accompany the document.] [ Substituted by S.O. 657(E), dated 5.5.2006, for Clause (c) (w.e.f. 5.5.2006).]

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Union of India - Subsection

Section 7(2)(c) in Patent Rules, 2003