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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1)(a) in The Punjab Tax on Entry of Goods into Local Areas Act, 2000

(a)"accessories" means the car air-conditioner, music system and any other article fitted to a motor vehicle and which is not included in the original invoice of the vehicles;